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Bombay HC Rejects Reliance Naval Plea Against ONGC - (13 Feb 2019)

Bombay High Court has refused to grant relief to Reliance Naval Engineering (RNEL) in a dispute with state-owned Oil & Natural Gas Corporation (ONGC) and directed RNEL to approach arbitral tribunal to resolve the matter.

Tags : BOMBAY HIGH COURT   RELIANCE NAVAL   ONGC  

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