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Anil Ambani Appears in SC in Contempt Case Over Ericsson Dues, Kapil Sibal His Lawyer - (12 Feb 2019)

Anil Ambani, who is being represented by Kapil Sibal and Mukul Rohatgi, was issued a showcause notice in January on a contempt plea by telecom company Ericsson over failure to pay outstanding dues of about Rs 550 crore.

Tags : SC  

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