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NCLAT Extends Deadline for NCLT Ahmedabad to Decide on Essar Steel Insolvency Case - (12 Feb 2019)

National Company Law Appellate Tribunal (NCLAT) has extended the deadline for NCLT Ahmedabad to decide over Rs. 42,000 crore resolution plan submitted by ArcelorMittal for the debt ridden Essar Steel and asked NCLT to decide the matter by February 19.

Tags : NCLT   ESSAR STEEL  

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