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SC Directs Minority Commission to Decide on Guidelines for Identifying "Minorities" - (12 Feb 2019)

Supreme Court has directed the National Commission for Minority (NCM) to take a decision within three months on a representation seeking laying down of guidelines for defining the term 'minority' in context of state-wise population of a community.

Tags : SUPREME COURT   MINORITY COMMISSION   GUIDELINES FOR IDENTIFYING "MINORITIES"  

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