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SC Dismisses Plea Against Ban on Mics and Loudspeakers in Residential Areas - (12 Feb 2019)

Supreme Court has rejected a plea by West Bengal BJP to set aside Calcutta High Court's 2013 order which had banned use of loudspeakers in residential areas in state and also observed that children's studies are more important than election campaigns.

Tags : SUPREME COURT   BAN ON MICS AND LOUDSPEAKERS  

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