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Cabinet approves the revised Office Memorandum pertaining to the Cabinet Note on "Amendment of Constitution to provide for reservation for Economically Weaker Sections"- (Press Information Bureau) (06 Feb 2019)

MANU/PIBU/0211/2019

Civil

The Union Cabinet chaired by Prime Minister Narendra Modi has given ex post facto approval to the revised Office Memorandum (OM) pertaining to the Cabinet Note on "Amendment of Constitution to provide for reservation for Economically Weaker Sections". The OM was approved by the Cabinet on 8th January 2019.

Benefits:

The approval will promote social equity by providing opportunities in higher education and employment to those who have been excluded by virtue of their economic status.

Tags : OFFICE MEMORANDUM   APPROVAL   RESERVATION   ECONOMICALLY WEAKER SECTIONS  

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