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SC Scraps Te­jashwi Yadav's Plea Against Va­cat­ing Bun­ga­low - (11 Feb 2019)

Supreme Court has lashed out at RJD leader Te­jashwi Ya­dav for mov­ing court against a Bi­har Gov­ern­ment or­der ask­ing him to va­cate the bun­ga­low al­lot­ted to him in Patna when he was deputy chief min­is­ter, and im­posed Rs. 50,000 cost on him while dis­miss­ing his plea.

Tags : SUPREME COURT   TEJASHWI YADAV  

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