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Bombay HC Raps School for Not Promptly Reporting Rape of 4 Year Old - (11 Feb 2019)

Bombay High Court has rapped a reputed Pune school for failing to promptly report the sexual assault of a four-year-old girl student and upheld 10-year prison term for the accused, a 25-year-old bus attendant Amol Sherkar.

Tags : BOMBAY HIGH COURT   RAPE OF 4 YEAR OLD  

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