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Give Importance to Wishes of Wife: Bombay High Court - (11 Feb 2019)

Bombay High Court has taken note of increasing trend of nuclear families and said it is high time that wife’s wishes are given importance just like that of a husband and held that if a wife is unhappy with the attitude of her in-laws and separates herself from husband, she is entitled to maintenance.

Tags : BOMBAY HIGH COURT   GIVE IMPORTANCE TO WISHES OF WIFE  

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