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Bombay HC Holds Man to be Legally Insane Despite Contrary Medical Opinion - (11 Feb 2019)

Bombay High Court has ruled a man to be "legally insane", despite the fact that he was found to not be suffering from any mental disorder by Yerwada Mental Hospital.

Tags : BOMBAY HIGH COURT   BOMBAY HC HOLDS MAN TO BE LEGALLY INSANE DESPITE CONTRARY MEDICAL OPINION  

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