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Kolkata Police Chief Fields CBI Questions on Saradha Scam in Shillong, Mamata Keeps a Watch from Bengal - (11 Feb 2019)

The Supreme Court had earlier this week directed Kumar to appear before the CBI and "faithfully" cooperate into the investigation of cases related to the Saradha chit-fund scam, but made it clear he will not be arrested.

Tags : COURT   SUPREME COURT  

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