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Bombay HC Confirms Life Sentence for German Woman's Killer - (25 Nov 2015)

Bombay HC has confirmed life imprisonment awarded to real estate agent Iqlaque Fakir Mohammed Shaikh by Pune district and sessions court for the murder of German archaeologist Gudrun Corvinus (72), reports Asseem Shaikh.

Tags : BOMBAY HC   IQLAQUE FAKIR MOHAMMED SHAIKH  GUDRUN CORVINUS  

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