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Kolkata Top Cop, Former TMC MP Made to Sit Face-to Face on Day 2 of CBI Questioning in Chit Fund Scams - (11 Feb 2019)

The Supreme Court had directed Kolkata Police Commissioner on Tuesday to appear before the CBI and "faithfully" cooperate in the investigation of cases arising out of the Saradha chit fund scam.

Tags : COURT   SUPREME COURT  

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