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Kolkata Police Chief Rajeev Kumar Arrives in Shillong to Face CBI Questioning - (08 Feb 2019)

The Supreme Court on Tuesday directed the Kolkata Police commissioner to appear before the CBI and "faithfully" cooperate into the investigation of cases arising out of the Saradha chit fund scam while making it clear that he will not be arrested.

Tags : COURT   SUPREME COURT  

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