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Lalu Prasad Flays CM Nitish Kumar Over SC Order in Muzaffarpur Shelter Home Rape Case - (08 Feb 2019)

The apex court on Thursday came down heavily on the Bihar government for its management of 16 shelter homes in the state, other than that at Muzaffarpur, and warned that unsatisfactory response of its queries will force it to summon the chief secretary.

Tags : COURT   SC  

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