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Delhi HC Imposes a Punishment on 2G Case Accused to Plant Trees - (08 Feb 2019)

Delhi High Court has asked Swan Telecom promoter Shahid Usman Balwa, another businessman Rajiv Aggarwal and two private firms to plant more than 20,000 trees as penalty for delaying the hearing on appeals filed by CBI and ED in the 2G case.

Tags : DELHI HIGH COURT   DELHI HC TELLS 2G CASE ACCUSED TO PLANT TREES  

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