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'God Help You If You Played with Our Order': CBI's Nageswara Rao Committed Contempt, Says SC - (07 Feb 2019)

The court took serious note of violation of two earlier orders of the apex court and issued contempt notice to Rao for transferring former joint director AK Sharma to the CRPF on January 17 without taking prior permission from the court.

Tags : COURT  

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