Delhi High Court Directs to Take Down YouTuber 'Defamatory' Video on Sadhguru, Isha Foundation
||
Bombay HC Upholds Suspension of TISS Student for Participating in Anti-National' Activities
||
Ker. HC: Eviction Can be Overturned Only When Subsequent Events Completely Negate Landlord’s Needs
||
Delhi HC: Enquiry u/s 11 of A&C Act Limited to Existence of Arbitration Agreement
||
Bom HC: DGP to Investigate ‘False Rape Cases Racket’ Allegedly Run by Cop and Women Lawyers
||
Ker. HC: Even If No Offence Revealed During Probe, CBI Can File Final Report
||
Ker. HC: When Acts Constitute Offence, Shutting Doors of Criminal Court would be Travesty of Justice
||
AP HC: Order of License Suspension Can’t Partake Character of License Cancellation
||
P&H HC: It is Mortgagee’s Inherent Right to Put Property on Public Auction on Failure of Payment
||
J&K High Court: Courts Can’t Compel Employer to Extend Contractual Relationship Once it Ends
Sign In/Sign Up
Toggle navigation
Top Story
Judgments
Notifications
International Cases
News
Inpress
Avoid Hasty ‘Friday Arrests’, Madras HC Tells Tamil Nadu police
- (07 Feb 2019)
Tags :
MADRAS HIGH COURT
ILLEGAL SAND MINING IN TAMIL NADU
Share :