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Bombay HC Releases Two Women Rescued from Prostitution Racket - (07 Feb 2019)

Bombay High Court has released two women rescued from an alleged prostitution racket and ordered to be kept at a rehab centre for a year, saying that they can’t be forced to stay in a rehab centre for more than three weeks.

Tags : BOMBAY HIGH COURT   BOMBAY HC RELEASES TWO WOMEN RESCUED FROM PROSTITUTION RACKET  

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