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NGT Recalls Warrant against Chhattisgarh Chief Secretary - (25 Nov 2015)

National Green Tribunal (NGT) has recalled bailable warrant issued against Chief Secretary of Chhattisgarh a day earlier for failing to submit compliance report on bursting fire crackers as per Supreme Court norms before the tribunal.

Tags : NATIONAL GREEN TRIBUNAL   CHIEF SECRETARY OF CHHATTISGARH  

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