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SC Upholds Constitutional Validity of UP Higher Judicial Service Rules Stipulating Cut Off Dates - (07 Feb 2019)

Supreme Court has upheld constitutional validity of Rule 12 of Uttar Pradesh Higher Judicial Service Rules, 1975 which provides cut-off date for fulfillment of age criterion (35-45), as first day of January.

Tags : SUPREME COURT   UP HIGHER JUDICIAL SERVICE RULES  

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