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NGT Pulls Up PWD for Sloppy Tree Transplant - (25 Nov 2015)

National Green Tribunal (NGT) has irked over the way trees, which were felled to widen south Delhi's Rao Tula Ram Marg, were transplanted and held officials of Public Works Department (PWD) and other agencies responsible and warned them of deducting their salaries.

Tags : NATIONAL GREEN TRIBUNAL   PUBLIC WORKS DEPARTMENT  

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