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Sabarimala Hearing LIVE: SC Reserves Judgment on Review Petitions, Devaswom Board Backs Women Entry - (06 Feb 2019)

Sabarimala Hearing LIVE Updates: Changing its stand on Sabarimala row, Travancore Devaswom Board (TDB), which manages the shrine, tells Supreme Court that women of all age groups should be allowed to pray at Lord Ayyappa temple.

Tags : COURT   SC   SUPREME COURT  

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