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Bar Out to Kill Judiciary, Some Lawyers Carry Dagger: SC During Contempt Plea Against Bhushan - (06 Feb 2019)

A bench headed by Justice Arun Mishra, while taking up contempt petitions filed by Attorney General KK Venugopal and the central government against advocate Prashant Bhushan, made strong remarks against attack on judges and judiciary.

Tags : SC  

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