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Swaroopanand Saraswati’s Followers Reach Ayodhya to Lay Foundation Stone For Ram Temple on Feb 21 - (06 Feb 2019)

Saraswati had made the announcement during the ‘Param Dharm Sansad’ at the Kumbh soon after the Union government moved the Supreme Court to release ‘undisputed land’ in Ayodhya to title holders.

Tags : COURT   SUPREME COURT  

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