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WB Govt V/S CBI: CBI can Quiz Kolkata Top Cop in Shillong, but can't Arrest Him, Says SC - (06 Feb 2019)

Supreme Court has asked IPS officer to appear before the agency for questioning in Shillong and "faithfully cooperate with the investigating agency at all times", but restrained CBI from arresting him.

Tags : SUPREME COURT   WB GOVT V/S CBI  

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