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SC Suugests Contempt Case against Hospital, if not Giving Free Treatment to Acid Attack Victims - (25 Nov 2015)

SC on being informed that private hospitals were not giving free treatment to victims of acid attack, has suggested to an NGO to file a contempt case alleging that hospitals and other authorities were not complying with court directions on providing free treatment to acid attack victims.

Tags : SC   ACID ATTACK VICTIMS  

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