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Madras High Court Asks Pollution Body to Study Impact of Sterlite Plant on River - (06 Feb 2019)

Madras High Court has directed Tamil Nadu Pollution Control Board (TNPCB) to inspect the effluent of Sterlite plant and its impact on the Uppar river in Thoothukudi (Tuticorin).

Tags : MADRAS HIGH COURT   STERLITE PLANT  

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