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NCLAT Rejects Tata Steel’s Plea to Uphold its Bid for Bhushan Power - (05 Feb 2019)

National Company Law Appellate Tribunal (NCLAT) has turned down Tata Steel’s plea to consider its bid for the debt-ridden Bhushan Power & Steel as the “most legitimate”.

Tags : NCLAT   TATA STEEL   BHUSHAN POWER & STEEL  

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