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Show Proof that West Bengal Govt. Blocked Probe: SC to CBI - (05 Feb 2019)

Supreme Court has told CBI that if CBI will produce evidence of Kolkata police commissioner or any authority in West Bengal destroying evidence or thwarting investigation into chit fund scam cases, it would come down heavily on the authority.

Tags : SUPREME COURT   CBI   CHIT FUND SCAM  

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