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Madras HC Rejects PIL Seeking Direction to FM to Bring Back Black Money Stashed Abroad - (05 Feb 2019)

Madras High Court has dismissed a PIL seeking a direction to Union Finance Ministry to take action on a representation for bringing back black money stashed away abroad based on recommendations of a task force set up by the BJP in 2011.

Tags : MADRAS HIGH COURT   BLACK MONEY  

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