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Wild Elephant Shouldn't be Put to Any Discomfort: Madras HC Tells Forest Department - (05 Feb 2019)

Madras High Court has sought response from Tamil Nadu's principal conservator of forests by February 11 to a plea seeking a direction to prevent authorities from capturing, taming, tranquilising or harming a wild elephant which has been venturing into human habitats.

Tags : MADRAS HIGH COURT   FOREST DEPARTMENT   WILD ELEPHANT  

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