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SC Asks Lawyer to Approach ECI with Plea Against Misuse of Election Conduct Rules - (05 Feb 2019)

Supreme Court has asked an advocate to approach Election Commission of India with his plea for measures to stop misuse of Conduct of Election Rules as per which an MLA has to cast vote in Rajya Sabha polls with instrument/article (pen with indigo ink) supplied by Secretariat.

Tags : SUPREME COURT   MISUSE OF ELECTION CONDUCT RULES  

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