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Supreme Court Seeks Info from Centre on Six Hydro-Power Projects - (25 Nov 2015)

Supreme Court has sought information from Government regarding findings of inter- ministerial committee, which was set up to look into an expert panel's report giving clearance to six hydro-power projects to be built on Alaknanda and Bhagirathi river basins in Uttarakhand.

Tags : SUPREME COURT   GOVERNMENT   SIX HYDRO-POWER PROJECTS  

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