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First meeting of Search Committee for recommending a panel of names for appointment as Chairperson and Members of the Lokpal- (Press Information Bureau) (30 Jan 2019)

MANU/PIBU/0156/2019

Civil

The first meeting of the Search Committee for recommending a panel of names for appointment as Chairperson and Members of the Lokpal was held on 29th January, 2019. All the Members of the Committee were present during the meeting.

The Committee decided to call for applications/nominations from eligible persons to be considered for position of Chairperson and Members of Lokpal through an advertisement at the earliest. The Committee will meet again within a fortnight to carry on further deliberations.

Tags : FIRST MEETING   SEARCH COMMITTEE   APPOINTMENT   LOKPAL  

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