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Delhi HC Issues Revised Result of DJS Prelims, 111 More Candidates Make it to Mains - (04 Feb 2019)

Delhi High Court has issued revised result of Delhi Judicial Service Preliminary Examination pursuant to January 30 judgment of high court after which two questions were deleted and one mark awarded to all candidates while two answers were held to be correct for one particular question.

Tags : DELHI HIGH COURT   DJS  

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