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Mamata on Anti-Modi Dharna After Showdown With CBI Over Kolkata Police Chief; Centre to Approach SC Today - (04 Feb 2019)

As politics played out on the streets, Mamata Banerjee received support from several leaders of the 'anti-Modi' bloc, including Arvind Kejriwal, Akhilesh Yadav, MK Stalin, Sharad Pawar and HD Deve Gowda.

Tags : SC  

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