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Pune Court Rejects Dalit Scholar Anand Teltumbde's Pre-arrest Bail Plea - (01 Feb 2019)

Teltumbde filed the anticipatory (pre-arrest) bail application before the Pune court after the Supreme Court rejected his plea seeking to quash the FIR against him in the Elgar Parishad case.

Tags : COURT   SUPREME COURT  

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