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#Budget2019: Government Raises TDS Threshold on Interest on Deposits - (01 Feb 2019)

Union Finance Minister Piyush Goyal has announced increase in TDS threshold on interest on post office and bank deposits from Rs. 10,000/- to Rs. 40,000/-

Tags : #BUDGET2019   BUDGET 2019   GOVERNMENT RAISES TDS THRESHOLD ON INTEREST ON DEPOSITS  

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