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#Budget2019: Government Increases Gratuity Limit to Rs. 30 Lakh - (01 Feb 2019)

Union Finance Minister Piyush Goyal has announced increase in gratuity limit from Rs. 10 lakh to Rs. 30 lakh.

Tags : #BUDGET2019   BUDGET 2019   FULL TAX REBATE FOR THOSE EARNING UP TO RS. 5 LAKH  

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