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#Budget2019: 2% Interest Subvention to Farmers Pursuing Animal Husbandry and Fisheries - (01 Feb 2019)

Government has announced 2% interest subvention to farmers pursuing animal husbandry and fisheries and all farmers severely affected by severe natural calamities will get 2% interest subvention and additional 3% interest subvention upon timely repayment of crop loans.

Tags : #BUDGET2019   BUDGET 2019   FARMERS PURSUING ANIMAL HUSBANDRY AND FISHERIES  

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