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#Budget2019: Government Announces PM Kisaan Samman Nidhi Yojana for Small Farmers - (01 Feb 2019)

Government has announced that under kissan Samman Nidhi Yojana scheme farmers who have up to two hectares of land, direct income support of Rs. 6,000/- every year will be transferred directly in bank accounts of beneficiary farmers in three installments of Rs. 2,000/- each.

Tags : BUDGET 2019   #BUDGET2019   KISSAN NIDHI YOJANA  

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