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Madras HC Lifts Gag Order Imposed Against Minister for Milk & Dairy Development - (31 Jan 2019)

Madras High Court has lifted a gag order imposed by a single judge restraining Minister for Milk and Dairy Development K.T. Rajenthra Bhalaji from making baseless accusations of adulteration against private dairies.

Tags : MADRAS HIGH COURT   MINISTER FOR MILK & DAIRY DEVELOPMENT  

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