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Supreme Court Asks Sreesanth Why BCCI wasn't Informed by Him About Being Approached for Spot-Fixing - (31 Jan 2019)

Supreme Court has questioned banned cricketer S. Sreesanth for not immediately bringing it to the notice of BCCI that he was being approached for alleged spot-fixing during Indian Premier League (IPL) match in 2013.

Tags : SUPREME COURT   SREESANTH   SPOT-FIXING  

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