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Madras HC Orders Closure of Liquor Shops Across State on Martyr's Day - (31 Jan 2019)

Madras High Court has directed state to declare, 30th January, 2019, as a 'Dry Day' by closing all the liquor shops across the State, as a mark of respect to the father of the nation Mahatma Gandhi.

Tags : MADRAS HIGH COURT   MARTYR'S DAY   DRY DAY  

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