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Calcutta HC Stays TRAI's February 1 Cable Switch-Over Plan - (31 Jan 2019)

Calcutta High Court has stayed cable switch-over plan of TRAI and directed Additional Solicitor General to explain whether a clause of negotiation between MSOs and LCOs in the Telecom Regulatory Authority of India (TRAI) notification for revenue sharing is illusory or not.

Tags : CALCUTTA HIGH COURT   CABLE SWITCH-OVER PLAN   TRAI  

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