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NGT Fines 929 Delhi Govt Schools Rs. 5 Lakh Each For Not Harvesting Rainwater - (31 Jan 2019)

National Green Tribunal has imposed a cost of Rs. 5 lakh each on all 929 Delhi government schools, 12 colleges under Directorate of Higher Education and 106 schools of the South Delhi Municipal Corporation for not installing rain water harvesting in schools.

Tags : NGT   RAINWATER HARVESTING SYSTEM  

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