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SC Tells Karti Chidambaram to Deposit Rs.10 Crores for Going Abroad - (31 Jan 2019)

Supreme Court has directed Karti Chidambaram, son of Senior Advocate and former Union Minister P Chidambaram, to deposit Rs.10 crores with registry as one of the conditions for permitting him to go abroad.

Tags : SUPREME COURT   KATI CHIDAMBARAM  

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