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Another HC Judge Recuses From Hearing Plea of Virbhadra Singh, His Wife in DA Case - (30 Jan 2019)

82-year-old Virbhadra Singh and his wife had approached the high court on January 23 against a December 10, 2018 trial court order to frame charges against him, his wife and seven others in the case lodged by the CBI.

Tags : COURT   HIGH COURT  

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