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Why Only 'Babus' Shortlisted for Appointment as Information Commissioners, SC Asks Govt - (30 Jan 2019)

The apex court is hearing a plea filed by RTI activists Anjali Bhardwaj, Commodore Lokesh Batra (retired) and Amrita Johri who have claimed that over 23,500 appeals and complaints are pending with the CIC as posts of information commissioners are lying vacant.

Tags : COURT   SC   CIC  

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